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State of Jharkhand - Section
Section 19 in Bihar Documents Writers' Licensing Rules, 1968
19. Fees.
- Fees on the following rates shall be levied for the grant of document writers' licence and apprentice's licence and for their annual renewal.| (a) | Document writer's Licence | FeesRs. |
| Fees for one sub-district | 25 | |
| Fees for one renewal | 5 | |
| (b) | Apprentice Licence | |
| Fees for one sub-district | 10 | |
| Fees for one whole district | 20 | |
| Fees for one renewal | 2 |