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State of Jharkhand - Section

Section 19 in Bihar Documents Writers' Licensing Rules, 1968

19. Fees.

- Fees on the following rates shall be levied for the grant of document writers' licence and apprentice's licence and for their annual renewal.
(a) Document writer's Licence FeesRs.
  Fees for one sub-district 25
  Fees for one renewal 5
(b) Apprentice Licence  
  Fees for one sub-district 10
  Fees for one whole district 20
  Fees for one renewal 2