Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(f) in The Bihar Industrial Area Development Authority Act, 1974

(f)"Industrial Area" means an area for which an Authority is constituted under Section 3;