Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Securities And Exchange Board Of India - Subsection Section 29(6) in Securities and Exchange Board of India (Custodian) Regulations, 1996 (6)The enquiry officer may, if he considers it necessary, ask the Board to appoint a presenting officer to present its case.
