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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(qd) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2023

(qd)„online real money game‟ means an online game where a user makes a deposit in cash or kind with the expectation of earning winnings on that deposit.