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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(C) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(C)To Fill up Management Seats (55%). - (a) For the 55% of seats to be filled by the Management with relevant Minority candidates (vide Rule 5(c) (ii) of these Rules) the procedure of admission as given below shall be followed in order to ensure transparency and merit.