Section 2(i) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983
(i)"recognized university", means -(i)any university incorporated by law in any of the State of India;(ii)the Punjab, Sind or Dacca University in the case of degrees or degrees or diplomas obtained as a result of examinations held before the 15th August 1947; or(iii)any other university recognised by the Government for the purposes of these rules;
