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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1)(b) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(b)50 per cent of the premium shall be deposited within 60 days of the issue of demand-cum-allotment letters; and