Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (2)For every additional storey above two storeys, a further set-back of not less than 0.5 meter on the sides and in the rear shall be provided.
