Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(3)(c) in Maharashtra Public Universities Act, 2016 (c)The members nominated on the committee shall be persons who are not connected with the university or any college or any recognized institution of the university.