Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 8. Quorum for the meeting. - The quorum for a meeting of the Sarvodaya Panchayat shall be the majority of the strength fixed for the Sarvodaya Panchayat
