Section 12(1)(b) in The Textiles Committee Act, 1963

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Union of India - Subsection

Section 12(1)(b) in The Textiles Committee Act, 1963

(b)[] [Cl. (c) re-lettered as cl. (b) thereof by Act 51 of 1973, s. 9.] for any [special] [Substituted by act 51 of 1973 s. 9, for "other"] service which the Committee may render to the manufacturers [or exporters] [Inserted by Act 51 of 1973 s. 9] of textiles and textile machinery:

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Union of India - Subsection

Section 12(1)(b) in The Textiles Committee Act, 1963