Himachal Pradesh High Court
Hpsidcl vs . D.C. Sharma & Ors. on 5 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
HPSIDCL vs. D.C. Sharma & ors.
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CWP No. 1658/20205.3.2022 Present: Mr. Sushant Vir Singh Thakur, Advocate, vice Mr. Vikrant Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Addl. A.Gs. for the respondents-State. Mr. Harish Chander Sharma, Advocate, for respondent No.5.
On the request of learned vice counsel for the petitioner, list on 8.3.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 07/03/2022 20:12:47 :::CIS