Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1) in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990 (1)Every person liable to pay tax under this Act, shall furnish returns in such form, for such period, by such dates, and to such authority, as may be prescribed.
