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[Cites 0, Cited by 0] [Section 13A(5)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(5)(ii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(ii)[ Twenty-five percent of the notified price shall be paid by the allottee at the time of issue of the allotment order, and [ten] [[Substituted by Notification No. F. 4(10) Revenue/Col./75, dated 20.08.1981 - Rajasthan Government Gazette, Extraordinary, Part IV-C,dated 20.08.1981, page 261, for the following:-