Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 17 in Orissa News Media Accreditation Rules, 2006 17. Amendments. - The Orissa Press Accreditation Committee or the Director, may make recommendation to State Government for amendment of these rules from time to time as considered necessary.
