Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 296] [Entire Act]

State of Chattisgarh - Subsection

Section 296(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)that the erection or re-erection of the proposed building on such site would be in contravention of a town-planning scheme under Section 291 or of any other provisions of this Act or of any other enactment for the time being in force; or