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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

(4)[ The water imposed under clause (b) of sub-section (3) shall remain effective until the same is revised by the State Government by similar notification issued under this section.] [Sub-Section (4) inserted by W. B. Act 23 of 1976.]