Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1030] [Entire Act] Bengal Presidency - Subsection Section 1030(e) in Police Regulations, Bengal , 1943 (e)In places where there is no local dispensary the officer-in-charge shall use his discretion as to whether the patient should be sent to the hospital at headquarters or not.
