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[Cites 0, Cited by 0] [Section 382] [Entire Act]

State of Assam - Subsection

Section 382(d) in The Assam Excise Rules, 2016

(d)Inspectors will, immediately upon the detection of a case submit a special report to the Superintendent of Excise, a copy of the report being at the same time submitted to the Sub-divisional Officer if the Inspector is stationed in a sub-division.