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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Goa - Subsection

Section 125(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)Every employer undertaking any excavation or tunnelling work shall appoint a project engineer for safe operation of such projects of such excavation or tunnelling work for which such engineer is appointed.