Delhi High Court - Orders
Prithipal Singh vs Government Of Nct Of Delhi Through Its ... on 13 May, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4/2023
PRITHIPAL SINGH ..... Petitioner
Through: Mr. Kanwarpal Singh, Advocate.
versus
GOVERNMENT OF NCT OF DELHI THROUGH ITS
SSECRETARY AND ANR. ..... Respondents
Through: Mr. Satyakam, ASC with Mr. Pradyut
Kashyap, Advocate.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.05.2024 It is already 05:30 PM.
List on 31.07.2024.
SUBRAMONIUM PRASAD, J MAY 13, 2024 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2024 at 00:20:02