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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Punjab - Subsection

Section 140(2) in The Punjab Motor Vehicles Rules, 1989

(2)The boards required by the preceding sub-rule shall exhibit the words 'ON CONTRACT' in red letters on a white ground, the letters being of a size not less than that specified for a numeral of a registration mark and shall be affixed in a prominent and unobscured position at or near roof level.