Supreme Court - Daily Orders
Lalit Prasad vs Almora District Cooperative Bank Ltd. on 13 December, 2022
ITEM NO.32 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 15988/2022
LALIT PRASAD Petitioner(s)
VERSUS
ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS. Respondent(s)
Date : 13-12-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vaibhav Niti, AOR
Ms. Madhavi Agrawal, Adv.
Mr. Divyanshu Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on respondent Nos.1 to 3 but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2022.12.17 12:02:57 IST Reason: