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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(xii) in Rajasthan Go-Seva Ayog Act, 1995

(xii)work in collaboration with Rajasthan Agricultural University, Bikaner or Departments or Organisations of the State Government engaged in the task of research in the field of breeding and rearing of bovine animals, organic manure, bio-gas etc. as also to collaborate with such of the research projects of Indian System of Medicine conducted by various public or private organisations for conducting research on the biogenic products of the bovine animals for medicinal purposes;