Calcutta High Court
Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 20 January, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-6
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA NO. GA/6/2024
In CS/137/2018
VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
Vs
CARE UTILITY PRODUCTS (PRIVATE) LIMITED
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 20th January, 2025.
Appearance:
Mr. Soumabha Ghose, Adv.
Mr. Aayush Lakhotia, Adv.
Ms. Shreya Basu, Adv.
...for the defendant The Court:- None appears for the plaintiff. The Learned Counsel for the defendant is present. Affidavit-in-opposition shall be filed within two weeks from date. Affidavit-in-reply, if any, shall be filed within two weeks thereafter.
The suit will appear in the list on 24 th February, 2025.
(SUGATO MAJUMDAR, J.) S. Mandi