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State of Haryana - Section

Section 82 in The Haryana New Mandi Townships Building Rules, 1967

82. Proximity of septic tank to water supply - [Section 4(2)(1)(1)].

- Every person, who shall install a septic tank in connection with a building or other premises shall not construct such septic tank within the distance of 61 metres (200.13') from any percolation well, or watercourse or stream used or likely to be used for drinking or domestic purposes, or for the manufacture or preparation of articles of food and drinks for human consumption or otherwise in such a position as to render any such water liable to pollutions.