Section 43 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
43. Level of buildings.
- Every person who constructs, re-constructs or alters or adds to a building shall comply with the following requirements:-The ground floor or the lowest floor of the building shall be at such a level as will allow of the effectual drainage of that floor. It shall, ordinarily, be not less than half a metre above the ground or site level.
