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[Cites 0, Cited by 0] [Section 41(14)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(14)(d) in The M.P. Co-Operative Societies Rules, 1962

(d)The alphabetical order referred in clause (b) shall be determined with reference to surname of the candidates having surnames and to the names proper in the case of other candidates.