Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(10) in The Coimbatore City Municipal Corporation Service Rules, 1987 (10)"Discharge of a member of the service" - "Discharge of a member of the service" means dispensing with the service for want of vacancy;
