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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Housing Board Regulations, 1977

(2)Functions of the committee. - The committee shall provide for the welfare and recreational activities of the officers and employees which shall include:-
(i)Games (Indoor and Out-door), arranging of sports and competitions in furtherance of these activities;
(ii)opening of reading clubs, purchase of magazines, books, newspapers and other periodicals;
(iii)such other welfare and recreational activities as may be approved by the Board.