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Central Information Commission

Sh. Ram Kishan, N.Delhi vs M/O Urban Development, N.Delhi on 9 May, 2011

                                     1


               Central Information Commission
Room No.296, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama 
                     Place, New Delhi­110066
     Telefax:011­26180532 & 011­26107254 website­cic.gov.in

            Appeal : No. CIC/LS/A/2010/000488­DS 

 Appellant /Complainant          :       Shri Ram Kishan, New 
Delhi       
Public Authority                 :        M/o Urban Development, 
N.Delhi
                                 (Sh. Sanjeev Shrivastava, 
CPIO, Shri K.C.
                                 Sharma, AAO and Sh.Ashwani 
Kr.Choube)

Date of Hearing                  :       09 May 2011  
Date of Decision                 :       09 May 2011 

Facts:­ 

1. Shri  Ram  Kishan  preferred  RTI application  dated  1   December   2009   before   the   CPIO,   Ministry   of   Urban  Development, New Delhi seeking information pertaining  to   him   not   being   granted   the   benefit   of   ACP   scheme  with effect from 8 January 2001. 

2. Vide CPIO order dated 5 January 2010 information  was provided.   Appellant pleaded that   the order did  not   satisfy   him   and   he   preferred   appeal   dated   20  January   2010   before   the   first   appellate   authority.  The  matter  was  decided  upon  vide  FAA order  dated  15  February 2010.

3. Not   being   satisfied   by   the   above   orders   the  appellant   preferred   second   appeal   before   the  Commission. The matter was heard today. Both parties  were   present   as   above   in   person   and   presented  arguments.   Appellant   stated   that   he   had   received  seniority   list   for   the   years   1999,   2000,   2005   and  2006   but     that   he   had   not   received   the   seniority  lists   for   the   years   1995   -   98,   2001   -   04   and   2007.  Respondent stated that no seniority list was prepared  during the period indicated by the appellant.

Decision notice

4. After   hearing   both   parties   Commission   directs  respondent to provide information to the appellant as  per the averments recorded above within two weeks of  receipt of the order. 

Appeal : No. CIC/LS/A/2010/000488­DS    2   (Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Under Secretary & Dy. Registrar   Copy to:­
1. Shri Ram Kishan, Retd. Sr. Accountant  R/o MS 20A, Ist. Floor, Gali No.9 Road No.3, Hari Nagar New Delhi. 
2. The CPIO M/o Urban Development, F­Wing, 2nd. Floor, Nirman Bhawan New Delhi
3. The Appellate Authority M/o Urban Development, F­Wing, 2nd. Floor, Nirman Bhawan New Delhi         Appeal : No. CIC/LS/A/2010/000488­DS