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State of Odisha - Section

Section 175 in Grama Panchayats Rules, 1968

175.

On receipt of the audit reports in the Grama Panchayats, the Sarpanch shall within a month of the receipt of the report convene a special meeting of the Grama Panchayat to consider the objections made by the officers and to decide upon the action to be taken thereto.