Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Manipur - Subsection Section 147(o) in The Manipur Co-operative Societies Act, 1976 (o)if it is an offence under Clause (o) of that section, with imprisonment for a term which may extend to two years, or with fine or with both;
