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[Cites 0, Cited by 0] [Section 33A] [Entire Act]

State of Gujarat - Subsection

Section 33A(2) in The Gujarat University Act, 1949

(2)in the case of recruitment of a member of the teaching staff of the college, a representative of the University nominated by the Vice-Chancellor and the Head of the Department, if any, concerned with the subject to be taught by such member.