Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(2) in The University of Kota Act, 2003 (2)Notwithstanding anything contained in this Act or any other law for the time being in force the Registrar shall be appointed by the State Government on deputation from amongst the officers in the services of the State of Rajasthan.
