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State of Chattisgarh - Section

Section 1 in Chhattisgarh Lok Aayog Adhiniyam, 2002

1. Short title, extent and commencement.

(1)This Adhiniyam may be called the Chhattisgarh Lok Aayog Adhiniyam, 2002.
(2)It extends to the whole State of Chhattisgarh.
(3)It shall come into force from the date of its publication in the Chhattisgarh Gazette.