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State of Tamilnadu - Section

Section 9 in Tamil Nadu Village Panchayats (Restrictions and Control Over Execution of Kudimaramat by Village Panchayat-Levy of Fees by Village Panchayats) Rules, 1999

9. Facilities to be provided for any repairs.

- The village panchayat shall, at all times, allow facilities to any contractor who may be employed by the Public Works or Revenue Department of the Government to effect any repairs to the irrigation work or other works connected therewith.