Delhi High Court - Orders
Pepsico, Inc. & Anr vs Parle Agro Private Limited on 21 July, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 217/2023, CM APPL. 53233/2023, CM APPL.
64918/2023 & CM APPL. 21444/2024
PEPSICO, INC. & ANR. .....Appellants
Through: Appearance not given.
versus
PARLE AGRO PRIVATE LIMITED .....Respondent
Through: Mr. Ankur Sangal, Ms. Pragya Mishra,
Mr. Shashwat Rakshit & Ms Amira
Dhawan, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 21.07.2025
1. This hearing has been done through hybrid mode.
2. Subject to orders of Hon'ble the Chief Justice, list this matter on 25th July, 2025 before another Bench of which one of us (Prathiba M Singh, J.) is not a member.
PRATHIBA M. SINGH, J.
RAJNEESH KUMAR GUPTA, J.
JULY 21, 2025 Rahul/ss This is a digitally signed order.
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