Calcutta High Court
Universal Cables Limited vs Arvind Kumar Newar And Ors on 11 February, 2022
Author: T. S. Sivagnanam
Bench: T.S. Sivagnanam, Sabyasachi Bhattacharyya
OD - 1 to 32
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/89/2020
WITH TS/6/2004
IA NO: GA/1/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/11/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ANR.
WITH
OCO/20/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/3/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/90/2020
WITH TS/6/2004
IA NO: GA/1/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
2
OCO/12/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/21/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/4/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/91/2020
WITH TS/6/2004
IA NO: GA/1/2020, GA/2/2021
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/13/2020
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/22/2020
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
3
OCO/5/2020
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/92/2020
WITH TS/6/2004
IA NO: GA/1/2020, GA/2/2020, GA/3/2020,
GA/4/2021, GA/5/2021
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/14/2020
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/23/2020
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/6/2020
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/94/2020
WITH TS/6/2004
IA NO: GA/1/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
4
WITH
OCO/15/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/24/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/7/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/95/2020
WITH TS/6/2004
IA NO: GA/1/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/16/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/25/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
5
WITH
OCO/8/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/96/2020
WITH TS/6/2004
IA NO: GA/1/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/17/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/27/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/9/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/98/2020
WITH TS/6/2004
IA NO: GA/1/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
6
WITH
OCO/10/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/18/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/26/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
AND THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA Date: February 11, 2022. (Via Video Conference) Appearance :
Mr. Joy Saha, Sr. Adv.
Mr. Avishek Guha, Adv.
Mr. Rajat Gupta, Adv.
Mr. Yash Vardhan Deora, Adv. ... for the APL committee in item nos. 1 to 29 Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item nos. 1 to 4 Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Paritosh Sinha, Adv.7
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item nos. 5 to 8 Mr. Shaunk Mitra, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item nos. 9 to 12 Mr. Shyam Divan, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item no. 21 to 24 Mr. S. K. Kapur, Sr. Adv.
Mr. S.N. Mookherjee, Sr. Adv. Mr. Ratnanko Banerji, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. D.N. Sharma, Adv.
Mr. V. Meharia, Adv.
Mr. Anuj Singh, Adv.
Mr. K. Chowdhury, Adv.
Mr. Pratik Mukhopadhyay, Adv.
Ms. Vaibhavi Pandey, Adv.
Mr. Hirak Kumar Mitra, Sr. Adv.
Mr. D. Sen, Adv.
Mr. S. Ghosh, Adv.
Ms. Suchismita Chatterjee, Adv.
Mr. Malay K. Seal, Adv.
Mr. Darius Khambata, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Abhratosh Majumdar, Sr. Adv.
Mr. Debanjan Mondal, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Subhankar Nag, Adv.
Ms. Iram Hassan, Adv.
Mr. Deepan Sarkar, Adv.
Mr. Kunal Mimani, Adv.
Mr. Tushar Hathiramani, Adv.
Mr. Sanket Sarawgi, Adv.
Ms. Mahima Cholera, Adv.
Mr. Sarvapriya Mukherjee, Adv. Mr. Jasojeet Mukherjee, Adv. ... for the appellant in APO 92 of 2020 8 Mr. Rajarshi Dutta, Adv.
Mr. Sankarsan Sarkar, Adv.
Mr. S. Nigam, Adv.
Mr. Akash Agarwal, Adv.
... for the appellant/petitioner in item no.25 The Court : In terms of the directions issued on 16th December, 2021, the lead counsel appearing in the matter submitted notes of submissions, relevant dates and events and other annexures.
Let copies of all these be exchanged amongst all learned counsel appearing for the parties and in particular on all the learned counsel appearing for all the members of the APL Committee.
The majority members of the APL Committee are permitted to file their notes not later than next Tuesday after serving advance copies on all the counsel appearing in this matter.
List these matters under the same heading on 24th February, 2022 at 2 p.m. (T. S. SIVAGNANAM, J.) (SABYASACHI BHATTACHARYYA, J.) RS/GH