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Calcutta High Court

Universal Cables Limited vs Arvind Kumar Newar And Ors on 11 February, 2022

Author: T. S. Sivagnanam

Bench: T.S. Sivagnanam, Sabyasachi Bhattacharyya

OD - 1 to 32

               IN THE HIGH COURT AT CALCUTTA
                CIVIL APPELLATE JURISDICTION
                        ORIGINAL SIDE

                        APO/89/2020
                       WITH TS/6/2004
                      IA NO: GA/1/2020
                 UNIVERSAL CABLES LIMITED
                              VS
               ARVIND KUMAR NEWAR AND ORS.

                           WITH

                       OCO/11/2020
                 UNIVERSAL CABLES LIMITED
                            VS
               ARVIND KUMAR NEWAR AND ANR.

                           WITH

                       OCO/20/2020
                 UNIVERSAL CABLES LIMITED
                            VS
               ARVIND KUMAR NEWAR AND ORS.

                           WITH

                        OCO/3/2020
                 UNIVERSAL CABLES LIMITED
                            VS
               ARVIND KUMAR NEWAR AND ORS.

                           WITH

                        APO/90/2020
                       WITH TS/6/2004
                      IA NO: GA/1/2020
                    BIRLA CABLE LIMITED
                              VS
               ARVIND KUMAR NEWAR AND ORS.


                           WITH
              2




         OCO/12/2020
     BIRLA CABLE LIMITED
             VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         OCO/21/2020
     BIRLA CABLE LIMITED
             VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         OCO/4/2020
     BIRLA CABLE LIMITED
             VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         APO/91/2020
        WITH TS/6/2004
 IA NO: GA/1/2020, GA/2/2021
  VINDHYA TELELINKS LIMITED
              VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

        OCO/13/2020
  VINDHYA TELELINKS LIMITED
             VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

        OCO/22/2020
  VINDHYA TELELINKS LIMITED
             VS
ARVIND KUMAR NEWAR AND ORS.

           WITH
                    3




             OCO/5/2020
      VINDHYA TELELINKS LIMITED
                 VS
    ARVIND KUMAR NEWAR AND ORS.

                 WITH

              APO/92/2020
             WITH TS/6/2004
IA NO: GA/1/2020, GA/2/2020, GA/3/2020,
          GA/4/2021, GA/5/2021
         HARSH VARDHAN LODHA
                   VS
    ARVIND KUMAR NEWAR AND ORS.

                 WITH

            OCO/14/2020
       HARSH VARDHAN LODHA
                VS
    ARVIND KUMAR NEWAR AND ORS.


                 WITH

            OCO/23/2020
       HARSH VARDHAN LODHA
                VS
    ARVIND KUMAR NEWAR AND ORS.

                 WITH

             OCO/6/2020
       HARSH VARDHAN LODHA
                VS
    ARVIND KUMAR NEWAR AND ORS.


                 WITH

             APO/94/2020
            WITH TS/6/2004
           IA NO: GA/1/2020
         MEENAKSHI PERIWAL
                   VS
    ARVIND KUMAR NEWAR AND ORS.
              4




           WITH

        OCO/15/2020
     MEENAKSHI PERIWAL
            VS
ARVIND KUMAR NEWAR AND ORS.


           WITH

        OCO/24/2020
     MEENAKSHI PERIWAL
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         OCO/7/2020
     MEENAKSHI PERIWAL
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         APO/95/2020
        WITH TS/6/2004
       IA NO: GA/1/2020
 BIRLA CORPORATION LIMITED
               VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

        OCO/16/2020
 BIRLA CORPORATION LIMITED
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH


        OCO/25/2020
 BIRLA CORPORATION LIMITED
            VS
ARVIND KUMAR NEWAR AND ORS.
              5




           WITH

         OCO/8/2020
 BIRLA CORPORATION LIMITED
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         APO/96/2020
        WITH TS/6/2004
       IA NO: GA/1/2020
  SHREYAS MEDICAL SOCIETY
               VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

        OCO/17/2020
  SHREYAS MEDICAL SOCIETY
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

        OCO/27/2020
  SHREYAS MEDICAL SOCIETY
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         OCO/9/2020
  SHREYAS MEDICAL SOCIETY
            VS
ARVIND KUMAR NEWAR AND ORS.

           WITH

         APO/98/2020
        WITH TS/6/2004
       IA NO: GA/1/2020
    ADITYA VIKRAM LODHA
               VS
ARVIND KUMAR NEWAR AND ORS.
                                 6




                              WITH

                         OCO/10/2020
                     ADITYA VIKRAM LODHA
                              VS
                 ARVIND KUMAR NEWAR AND ORS.

                              WITH

                         OCO/18/2020
                     ADITYA VIKRAM LODHA
                              VS
                 ARVIND KUMAR NEWAR AND ORS.

                              WITH

                         OCO/26/2020
                     ADITYA VIKRAM LODHA
                              VS
                 ARVIND KUMAR NEWAR AND ORS.


BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM

AND THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA Date: February 11, 2022. (Via Video Conference) Appearance :

Mr. Joy Saha, Sr. Adv.
Mr. Avishek Guha, Adv.
Mr. Rajat Gupta, Adv.
Mr. Yash Vardhan Deora, Adv. ... for the APL committee in item nos. 1 to 29 Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item nos. 1 to 4 Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Paritosh Sinha, Adv.
7
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item nos. 5 to 8 Mr. Shaunk Mitra, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item nos. 9 to 12 Mr. Shyam Divan, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
... for the appellant in item no. 21 to 24 Mr. S. K. Kapur, Sr. Adv.
Mr. S.N. Mookherjee, Sr. Adv. Mr. Ratnanko Banerji, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
                Mr. D.N. Sharma,     Adv.
                  Mr. V. Meharia,    Adv.
                  Mr. Anuj Singh,    Adv.
              Mr. K. Chowdhury,      Adv.
       Mr. Pratik Mukhopadhyay,      Adv.
            Ms. Vaibhavi Pandey,     Adv.

       Mr. Hirak Kumar Mitra, Sr.    Adv.
                      Mr. D. Sen,    Adv.
                    Mr. S. Ghosh,    Adv.
       Ms. Suchismita Chatterjee,    Adv.
                Mr. Malay K. Seal,   Adv.

Mr. Darius Khambata, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Abhratosh Majumdar, Sr. Adv.
Mr. Debanjan Mondal, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Subhankar Nag, Adv.
Ms. Iram Hassan, Adv.
Mr. Deepan Sarkar, Adv.
Mr. Kunal Mimani, Adv.
Mr. Tushar Hathiramani, Adv.
Mr. Sanket Sarawgi, Adv.
Ms. Mahima Cholera, Adv.
Mr. Sarvapriya Mukherjee, Adv. Mr. Jasojeet Mukherjee, Adv. ... for the appellant in APO 92 of 2020 8 Mr. Rajarshi Dutta, Adv.
Mr. Sankarsan Sarkar, Adv.
Mr. S. Nigam, Adv.
Mr. Akash Agarwal, Adv.
... for the appellant/petitioner in item no.25 The Court : In terms of the directions issued on 16th December, 2021, the lead counsel appearing in the matter submitted notes of submissions, relevant dates and events and other annexures.
Let copies of all these be exchanged amongst all learned counsel appearing for the parties and in particular on all the learned counsel appearing for all the members of the APL Committee.
The majority members of the APL Committee are permitted to file their notes not later than next Tuesday after serving advance copies on all the counsel appearing in this matter.
List these matters under the same heading on 24th February, 2022 at 2 p.m. (T. S. SIVAGNANAM, J.) (SABYASACHI BHATTACHARYYA, J.) RS/GH