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State of Tamilnadu - Section

Section 10 in Land Acquisition (Tamil Nadu Amendment) Act, 1996

10. Substitution of section 25.

- For section 25 of the principal Act, the following sections shall be substituted, namely:-"25. Amount of compensation awarded by Court. - The amount of compensation awarded by the Court shall not be less than the amount awarded by the Collector under section 11 and shall not be more than the amount claimed by the person interested.