Section 7 in West Bengal Societies Registration Rules, 1963
7. Acknowledgement of registration and documents.
(1) Upon registration of a society, the Registrar shall grant a Certificate of registration.(2)On every document filed under the Act, the Registrar shall endorse by means of skeleton rubber stamp the following particulars:(i)registration number;(ii)serial number of the document;(iii)date of filing.The Registrar shall affix his signature and the seal of his office to such documents and shall grant to the person at whose instance a document is filed an acknowledgement therefor.
