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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Land Revenue (Land Records) Rules, 1957

(2)[ If any doubt arises relating to the application and scope or interpretation of these rules, it shall be referred to the Government in the Revenue Department whose decision thereon shall be final.