Section 74(1)(b) in Tamil Nadu Maritime Board Act, 1995

[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

(b)the salaries, fees, remunerations, allowances, pensions, gratuities, compassionate allowances or other moneys due to -

(i)the Chairman, and other members of the Board,

(ii)the employees of the Board, and

(iii)the surviving relatives, if any, of such employees;

Legal Document View