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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(2)(m) in Uttar Pradesh Municipal Corporation Act, 1959

(m)the guidance generally of the Corporation or the Municipal Commissioner in any matter connected with the discharge of their duties or performance of their functions or exercise of their powers under this Chapter; and