Himachal Pradesh High Court
Mankind Life Science Pvt. Ltd. vs . State Of H.P. & Anr. on 24 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Mankind Life Science Pvt. Ltd. vs. State of H.P. & Anr.
CWP No. 4701 of 2023 24.07.2023 Present: Ms. Shilpa Sood and Mr. Jawahar Lal, Advocates, for .
the petitioner.
Mr. Y. W. Chauhan, Sr. Addl. A.G. with Ms. Sharmila Patial, Addl. A.G., Mr. J. S. Guleria, Ms. Priyanka Chauhan, Dy. A.Gs. and Mr. Rajat Chauhan, for respondents-State.
CWP No. 4701/2023 & CMP No. 9088/2023 Notice. Ms. Sharmila Patial, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents. She prays for and is granted four weeks' time to file reply.
List alongwith CWP No. 4671 of 2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 24th July, 2023 (sanjeev) ::: Downloaded on - 24/07/2023 20:43:39 :::CIS