Section 10 in The West Bengal Livestock Improvement Act, 1954
10. Castration of calf or bull free of charge.
- Any person in a specified area, who owns a calf or a bull, may produce it before the Livestock Officer and request him to have the animal castrated. On receiving such a request the Livestock Officer shall, unless he has reason to think that castration will be injurious to the health of the animal: have it castrated free of charge.
