Punjab-Haryana High Court
Rajpati vs Union Of India And Ors on 23 August, 2022
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
113-3 LPA-703-2022 (O&M)
Date of decision: 23.08.2022
Rajpati ..... Appellant
VS
Union of India & others ..... Respondents
CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
HON'BLE MR. JUSTICE ALOK JAIN
Present :- Mr. Jagdish Manchanda, Advocate
for the appellant
Mr. Ankur Sharma, Sr. Panel Counsel
for Union of India - respondent No. 1
Mr. Ashish Kapoor, Advocate
for respondents No. 2 to 4.
*****
ALOK JAIN, J. :
For detailed orders, see order of even date passed in LPA-701- 2022, titled "Rajpati vs. Union of India and others."
(AUGUSTINE GEORGE MASIH) (ALOK JAIN)
JUDGE JUDGE
23.08.2022
neenu
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