Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(3) in Orissa Zilla Parishad Election Rules, 1994 (3)The Polling Officer shall explain clearly to each vote at the time of issuing the ballot paper, the manner of marking the ballot paper and the manner of folding it after marking.
