Section 13(1) in The Legal Metrology (Government Approved Test Centre) Rules, 2013
(1)Every certificate of approval issued by Government shall contain the following information-(a)the number of the certificate;(b)name of weight and measure for which Government Approved Test Centre has been approved.(c)the mark or code assigned to the Government Approved Test Centre;(d)a brief statement about Government Approved Test Centre;(e)the special conditions, if any;(f)period for which Government Approved Test Centre approved;(g)range for verification of weight or measure;(h)contact number for consumer redressal.
