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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(2) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(2)The University shall be bound to furnish the information as required by the State Government under sub-section (1) within the prescribed time.